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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(3) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(3)Each institution shall follow the following schedule for newly admitted juveniles
(a)Health Sanitation, Hygiene;
(b)Institutional discipline and standards of behaviour, respect for elders, teachers, etc.;
(c)Self-improvement opportunities; and
(d)Responsibilities and obligations.