Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 933] [Entire Act] State of Uttar Pradesh - Subsection Section 933(2) in Rules under the United Provinces Excise Act, 1910 (2)Save as provided in paragraph 972 as the import for personal use the import of Bhang into Uttar Pradesh is prohibited.