Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of West Bengal - Subsection Section 29(c) in Purba Medinipur University Act, 2017 (c)duties and responsibilities of the Principal, Teachers, and any other employee as deemed lit and disciplinary actions for negligence or violations thereof;
