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[Cites 0, Cited by 0] [Section 192] [Entire Act]

Bombay Presidency - Subsection

Section 192(2) in The Bombay Provincial Municipal Corporations Act, 1949

(2)This section shall apply in respect of carrying, renewing and repairing private water-mains, pipes and ducts as it applies in respect of carrying, renewing and repairing municipal water-mains, pipes and ducts.