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Delhi Development Authority vs Ishrat Ali on 18 September, 2019

     ITEM NO.18                               REGISTRAR COURT. 1                         SECTION XIV

                                     S U P R E M E C O U R T O F               I N D I A
                                             RECORD OF PROCEEDINGS

                                   BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE

     Petition(s) for Special Leave to Appeal (C)                              No(s).     21273/2018

     DELHI DEVELOPMENT AUTHORITY                                                      Petitioner(s)

                                                            VERSUS

     ISHRAT ALI & ORS.                                                                Respondent(s)


     Date : 18-09-2019 This petition was called on for hearing today.


     For Petitioner(s)
                                             Ms. Binu Tamta, AOR

     For Respondent(s)
                                             Ms. Rachana Srivastava, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Ld. Counsel for the petitioner is granted four weeks time for filing affidavit of dasti service in respect of respondent no.1.

None appeared on behalf of respondent no.2. Record shows that vakalatnama has been filed on 25.7.2019 but counter affidavit has not been filed till date. There is neither written application for extension of time to file pleadings in terms of Order V Rule 1(22) of Supreme Court Rules, 2013 nor is there oral request to that effect. It appears that respondent is not interested in filing counter affidavit and, therefore, opportunity to file counter affidavit stands declined.

Service is complete on respondent no.3 but none has Signature Not Verified entered appearance.

Reason:                  List again on 21.11.2019.

                                                                           ANIL LAXMAN PANSARE
                                                                                     Registrar