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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(15) in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

(15)In visiting the cells or wards every Police Officer shall be accompanied by such escort as the Superintendent considers necessary for his safety, but escort, if the Police Officer so requires, shall stand out of earshot but within sight while he is speaking to any of the internees.