Bombay High Court
Parag Milks Foods Ltd vs The State Of Maharashtra Thr Principal ... on 15 April, 2024
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
3.WP11719_2023.DOC
Vidya Amin
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 11719 OF 2023
WITH
INTERIM APPLICATION NO. 1507 OF 2024
Parag Milks Foods Ltd. ... Petitioner/
Applicant
Versus
The State of Maharashtra, through Principal Secretary ...Respondents
& Anr.
Mr. P.B. Shah a/w. Gunjan Shah i/b. Mr. K.P. Shah for the
petitioner/applicant.
Mr. G.S. Godbole, Spl. Senior Advocate a/w. P.P. Kakade, GP, Ms. Shruti
D. Vyas, Addl. G.P. and Ms. P.J. Gavhane, AGP for the State.
_______________________
CORAM: G. S. KULKARNI &
FIRDOSH P. POONIWALLA, JJ.
DATED: 15 April, 2024 _______________________ P.C.
1. Heard learned counsel for the parties.
2. Orders reserved.
(FIRDOSH P. POONIWALLA, J.) (G. S. KULKARNI , J.) Page 1 of 1 Signed by: Vidya S. Amin 15 April, 2024 Designation: PS To Honourable Judge Date: 16/04/2024 20:08:15