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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(2) in Tamil Nadu Sandalwood Transit Rules, 1967

(2)They extend to the whole of the State of Tamil Nadu including the Kanya-kumari district, the Shencottah taluk of Tirunelveli district and the territories specified in the Second Schedule to the Andhra Pradesh and Tamil Nadu (Alteration of Boundaries) Act, 1959 (Central Act 56 of 1959).