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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(h) in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

(h)[Highway means a National highway or a State highway as notified by the competent authority] [Substituted by Notification G.O.Ms.No. 112, dated 22.3.2017 (w.e.f. 18.6.2012)].