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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jharkhand - Subsection

Section 1(ii) in Bihar Education Code, 1961

(ii)"University" means the Bihar State Universities (University of Patna, with headquarters at Patna; University of Bihar, with headquarters at Muzaffarpur; University of Bhagalpur, with headquarters at Bhagalpur and the University of Ranchi, with headquarters at Ranchi), or any other University established by law which may from time to time have jurisdiction over the whole or such parts of Bihar as may be defined by law.