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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Uttar Pradesh - Subsection

Section 68(1) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(1)The election of member of the Committees specified in sub-section (1) of Section 64 shall be made by the method of single transferable vote and in the manner to be prescribed.