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State of Punjab - Section

Section 192 in The Punjab Panchayati Raj Act, 1994

192. Budget of Zila Parishad.

- The Chief Executive Officer of a Zila Parishad shall, in each year, frame and place before the Zila Parishad, on or before the prescribed date, a budget showing the probable receipts and expenditure during the next financial year. A Zila Parishad may prepare and approve each year a supplementary budget.