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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(4) in The Orissa (State) Council for Child Welfare Rules, 1996

(4)The day-to-day management of the affairs of the Utkal Balashram Branch shall be handled by one of Vice-Chairman and the Secretary, Utkal Balashram Branch as may be nominated by the Chairman of the District Council.Miscellaneous