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Bombay Presidency - Section

Section 70 in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

70. Determination of debts and liabilities.

- The Manager shall inquire into the history and merits of every claim received under the preceding sections and shall in accordance with the rules to be made under this Act determine the amount of the debts and liabilities, if any, justly due to the several claimants.