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Calcutta High Court (Appellete Side)

Dr. Sukumar Mukherjee vs Dr.Kunal Saha & Ors on 1 August, 2013

Author: Nishita Mhatre

Bench: Nishita Mhatre

                                                         1


      01.08.13
   Court No.17
Item No.02
  K.Mitra
                              FMA No. 2235 of 2013
                                         With
                               CAN No.7438 of 2013 (Stay)


                 In the matter of: Dr. Sukumar Mukherjee
                                           Appellant

                                          -Versus -
                                        Dr.Kunal Saha & Ors.
                                                Respondents

Mr. Makhan Roy For the Appellant Mr. Lal Ratan Mondal For the Respondent No.1 Mr. Saugata Bhattacharya Mr. Sunit Kumar Roy For the Respondent No.2 List the matter on 21st August, 2013 at 2 P.M. (Nishita Mhatre, J.) (Kanchan Chakraborty, J.)