Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Jammu-Kashmir - Subsection Section 6(e) in The Jammu and Kashmir Flood Plain Zones (Regulation and Development) Act, 2005 (e)where the survey cannot be so completed and the levels taken, to cut down and clear away any part of standing crop or fence:
