Madhya Pradesh High Court
Sunita Gupta vs Higher Education Department on 26 June, 2018
1 HIGH COURT OF MADHYA PRADESH : BENCH AT INDORE Matters notified at Serial Nos.1, 1.1, 2, 2.1, 3, 4, 4.1, 5, 8, 9, 10, 11, 12, 13, 14, 15, 15.1, 17, 17.1, 18, 19, 20, 21, 21.1, 22, 23, 24, 25, 26, 27, 28, 29, 29.1, 29.2, 30, 31, 33, 34, 35, 35.1, 36, 37, 38, 39, 40, 41, 42, 43, 44, 45, 46, 47, 49, 50, 51, 52, 53, 53.1, 55, 55.1, 56, 56.1, 56.2, 56.3, and 57 on Board dated 26.06.2018.
Indore, Dated:- 26/06/2018 None for the parties.
Due to strike called by the State Bar Council of Madhya Pradesh, the Advocates are abstaining from Court work and, therefore, we adjourn the matter.
List the matter after two weeks.
Interim relief, if any, shall continue till the next date of hearing.
(P. K. Jaiswal) (S. K. Awasthi)
Judge Judge
pp/
Digitally signed by Pankaj Pandey
Date: 2018.06.26 13:41:41 +05'30'