Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94(5)] [Section 94] [Entire Act] State of Bihar - Subsection Section 94(5)(b) in The Bihar Motor Vehicles Rules, 1992 (b)the flag arm cannot normally remain in any position other than the three positions mentioned in clause (a),