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State of Madhya Pradesh - Section

Section 16 in The M.P. Gram Panchayats (Accounts) Rules, 1999

16. Closing of Cash Book.

(1)Cash book must be written on day to day basis and closed atleast once in a week.
(2)The closing balances shall be recorded in cash book in figures and words and shall be signed by the Secretary/Sarpanch.