Section 65(1)(a) in Saurashtra Land Reforms Act, 1951

[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Gujarat - Subsection

Section 65(1)(a) in Saurashtra Land Reforms Act, 1951

(a)the whole of Chapter II, the whole of Chapter III except sub-sections (1), (2) and (3) of section 19 and the whole of Chapters IV, V, VIII and IX; and

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State of Gujarat - Subsection

Section 65(1)(a) in Saurashtra Land Reforms Act, 1951