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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(g) in The Orissa Offices of Profit (Removal of Disqualifications) Act, 1961

(g)the office of a member of any delegation or mission sent outside India by the Government of India or of any State of sent outside the State of Orissa by the Government of the said State for any special purpose;