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[Cites 0, Cited by 0] [Section 169(1)] [Section 169] [Entire Act]

State of Kerala - Subsection

Section 169(1)(b) in Kerala Panchayat Raj Act, 1994

(b)in the Block Panchayats - District roads and village roads other than major district roads within the area of more than one village panchayat comprised in a Block Panchayat;