Section 16(9) in The Chartered Accountants (Election to the Council) Rules, 2006
(9)The Panel shall have power to regulate its procedure:Provided that the complaint referred above shall be disposed of by the Panel within fifteen days from the date of its receipt by the Panel.] [Inserted by Notification No. G.S.R. 796(E), dated 23.8.2018 (w.e.f. 5.9.2006).]
