Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(4)(b) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(b)hold and manage the property and investment, including trust and endowed property, for furthering any of the objects of the University;