Himachal Pradesh High Court
M/S Sunvet Healthcare And Others vs . Uoi on 9 July, 2025
M/s Sunvet Healthcare and others Vs. UOI .
Cr. MMO No. 516 of 2024 9.7.2025 Present: Ms. Shalini Thakur, Advocate, for the petitioner.
Mr. Shashi Shirshoo, CGSC, for the respondent-UOI.
As per the report, reply filed by respondent was r to returned on 14.5.2025 and has not been re-filed so far.
Be filed within two weeks, failing which right to file reply shall be closed automatically without reference to the Court.
(Rakesh Kainthla) Judge 9th July, 2025 (Chander) ::: Downloaded on - 10/07/2025 21:19:40 :::CIS