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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(1)(o) in The Maharashtra Universities Act, 1994

(o)[ two representatives of the managements, elected by the Senate from amongst themselves of whom shall be a woman representative] [This clause was added by Maharashtra 55 of 2000, section 2(a)(vi).]: