Andhra Pradesh High Court - Amravati
M/S. Lakshmi Transcon Pvt. Ltd., vs The Assistant Commissioner St, on 13 April, 2022
Author: C.Praveen Kumar
Bench: C.Praveen Kumar
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.Nos.26854, 27997 & 30283 of 2021
PROCEEDING SHEET
Sl.No
ORDER
DATE
8. 13.04.2022 CPK, J & VS, J Learned Government Pleader for Commercial Tax seeks three weeks' time for filing counter.
Post on 04.05.2022.
___________ CPK, J ___________ VS, J AMD