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Andhra Pradesh High Court - Amravati

M/S. Lakshmi Transcon Pvt. Ltd., vs The Assistant Commissioner St, on 13 April, 2022

Author: C.Praveen Kumar

Bench: C.Praveen Kumar

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

        MAIN CASE No.: W.P.Nos.26854, 27997 & 30283 of 2021

                            PROCEEDING SHEET

Sl.No
                                         ORDER

DATE

8. 13.04.2022 CPK, J & VS, J Learned Government Pleader for Commercial Tax seeks three weeks' time for filing counter.

Post on 04.05.2022.

___________ CPK, J ___________ VS, J AMD