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State of Haryana - Section

Section 62 in The Haryana Canal and Drainage Rules, 1976

62. Boat or raft to be navigated by two persons. [Section 39].

- No boat or raft shall be navigated by less than two adult persons in any canal except from Dadupur to the Jagadhri Timber Depot in the Western Jamuna Canal wherein rafts whose length do no exceed 17 metres may be navigated by one adult persons per raft.