Section 88(2)(a) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(2)(a) in The Income Tax Act, 1961

(a)a public sector company which is engaged in providing long-term finance for construction or purchase of houses in India for residential purposes; or

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Union of India - Subsection

Section 88(2)(a) in The Income Tax Act, 1961