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Union of India - Section

Section 16 in Pension Fund Regulatory and Development Authority (National Pension System Trust) Regulations, 2015

16. Notice before inspection or audit.

- Before undertaking an inspection or audit under the regulation 15, the Authority or its authorised representative or the auditor shall give ten working days notice to the National Pension System Trust or may conduct any inspection or audit without any prior notice if the Authority is satisfied that such inspection or audit is required for safeguarding the interest of the subscribers.