Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(v) in Tamil Nadu Regulation of Jallikattu Act, 2009

(v)arrange to obtain prior permission of the Collector to the persons, who wish to bring their bulls to participate in the event;