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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(1)(c) in The Bihar Electricity Supply Undertakings (Acquisition) Act, 1979

(c)whether any contract or hire-purchase agreement or other contract referred to in clauses (ii) and (iii) of sub-section (i) of Section 7 has been entered into bona fide or not;