Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(5) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960 (5)The Chancellor shall have such other powers as are conferred on him by this Act or the Statutes.
