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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(9) in Chhattisgarh Public Distribution System (Control) Order, 2004

(9)The District Collector shall ensure that full quantity of food grain, sugar and salt lifted by Chhattisgarh State Civil Supplies Corporation Limited reaches their godowns and in turn to the Fair Price Shops within time.