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[Cites 0, Cited by 0] [Section 136] [Entire Act]

Greater Bengaluru City Corporation -

Section 136(3) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(3)The corporation may, in accordance with such by law or rulesapplicable, appoint such officers for each zone for carrying out day to dayadministration, management and such other responsibilities required for the