Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of Arunachal Pradesh - Subsection Section 65(1) in Arunachal Pradesh Panchayat Raj Act, 1997 (1)The time and place of meetings of an Anchal Samiti and the procedure at such meetings (including the quorum there at) shall be such as may be prescribed .
