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Commissioner Of Customs Noida Customs vs M/S Sanjivani Non Ferrous Trading Pvt. ... on 24 September, 2018

Bench: Ranjan Gogoi, Navin Sinha

     ITEM NO.12                                 COURT NO.2                    SECTION XVII

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS


                                      CIVIL APPEAL Diary No.30273/2018


     COMMISSIONER OF CUSTOMS                                                       Appellant (s)

                                                       VERSUS

     M/S SANJIVANI NON FERROUS TRADING PVT. LTD.                                   Respondent(s)

     ( IA No.132832/2018-CONDONATION OF DELAY IN FILING and IA
     No.132834/2018-STAY APPLICATION and IA No.132836/2018-PERMISSION TO
     FILE LENGTHY LIST OF DATES )

     Date : 24-09-2018 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE RANJAN GOGOI
                             HON'BLE MR. JUSTICE NAVIN SINHA


     For Appellant (s)                   Mr.   Tushar Mehta, ASG
                                         Mr.   K. Radhakrishnan, Sr. aDv.
                                         Ms.   Sunita Rani Singh, Adv.
                                         Ms.   Meenakshi Grover, Adv.
                                         Mr.   B. Krishna Prasad, AOR

     For Respondent(s)                   Mr. Chirag M. Shroff, Adv.
                                         Ms. Sanjana Nangia, Adv.
                                         Ms. Joyshree Barman, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard the learned counsel for the appellant and perused the relevant material.

Delay condoned.

Permission to file lengthy list of dates is granted.

The appeal is admitted.

Tag with Civil Appeal Nos.18300-18305 of 2017.

(POOJA ARORA) (ASHA SONI) COURT MASTER ASSISTANT REGISTRAR