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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(2)(c) in The Gujarat Higher Secondary Schools Services Tribunal Act, 1983

(c)subsistence allowance to which an employee shall be entitled during his suspension and the terms and conditions thereof under proviso to subsection (5) of section 14;