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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(8) in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

(8)"Forwarding authority" means Commissioner or Director for an in-service candidate working in the department of Health & Family Welfare or Department of Medical Education respectively.