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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(2) in The West Bengal Factories Rules, 1958

(2)The Chief Inspector may, if he approves of the transfer, enter upon the licence under his signature, an endorsement to the effect that the licence has been transferred to the [occupier] [+ Substituted by (Amendment) Rules, 1991 dated 27.11.1991] named.