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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1)(vv) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(vv)to exercise control over institutions and functionaries in all social sectors transferred to or appointed by the Gram Sabha.]