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Madhya Pradesh High Court

M/S Aquatic Pipes And Tubes Pvt. Ltd. vs Principal Director And Head Of Cipet on 7 August, 2023

Author: Vivek Rusia

Bench: Vivek Rusia

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 18725 of 2023 (M/S AQUATIC PIPES AND TUBES PVT. LTD. Vs PRINCIPAL DIRECTOR AND HEAD OF CIPET AND OTHERS) Dated : 07-08-2023 Shri Prasanna Prasad, learned counsel for the petitioner.

Learned counsel for the petitioner submits that he wants to file certain documents which he could not file at the time of filing petition and prays for time.

Prayer is allowed.

List in the next week.

(VIVEK RUSIA) JUDGE SS/-

Signature Not Verified Signed by: SHAILESH MAHADEV SUKHDEVE Signing time: 8/8/2023 11:50:40 AM