Bombay High Court
Aqua Pump Industries And Another vs Texmo Pipes And Products Ltd. And 2 ... on 15 April, 2019
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 2547 OF 2018
In
INTELLECTUAL PROPERTY RIGHTS SUITS 1504 OF 2018
Aqua Pump Industries And Another ....Petitioner
V/S
Texmo Pipes And Products Ltd. And 2 Others ....Respondent
Ms. Poonam Teddu i/b Mahesh A. Mahadgut For the Plaintiff M/s. Gajria & Co. for the Defendant Nos.1 to 3 CORAM : S.J. KATHAWALLA, J DATE : 15th April, 2019 P.C. :
Stand over to 10th June, 2019.
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