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Bombay High Court

Aqua Pump Industries And Another vs Texmo Pipes And Products Ltd. And 2 ... on 15 April, 2019

Author: S.J. Kathawalla

Bench: S.J. Kathawalla

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              ORDINARY ORIGINAL CIVIL JURISDICTION

NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 2547 OF 2018
                              In
        INTELLECTUAL PROPERTY RIGHTS SUITS 1504 OF 2018

          Aqua Pump Industries And Another                   ....Petitioner
                     V/S
          Texmo Pipes And Products Ltd. And 2 Others      ....Respondent

Ms. Poonam Teddu i/b Mahesh A. Mahadgut For the Plaintiff M/s. Gajria & Co. for the Defendant Nos.1 to 3 CORAM : S.J. KATHAWALLA, J DATE : 15th April, 2019 P.C. :

Stand over to 10th June, 2019.
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