Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(ix) in Rajasthan Land Pooling Schemes Act, 2016

(ix)the preservation and protection of objects of historical or national interest natural beauty, and of buildings actually used for religious purposes;