Section 3 in THE CONSTITUTION (FIFTY-FOURTH AMENDMENT) ACT, 1986
3. Having considered all aspects of the matter, it is proposed to increase the salaries of the Judges as detailed below:
Chief Justice of India; Rs. 10,000 per monthJudges of the Supreme Court; Rs. 9,000 per monthChief Justice of a High Court; Rs. 9,000 per monthJudges of a High Court; Rs. 8,000 per month
