Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 11] [Entire Act] State of Telangana - Subsection Section 11(2) in Telangana Town-Planning Act, 1920 (2)If the resolution is to adopt a draft scheme proposed by owners, the council shall, without delay [XXX] ['Print and' were omitted by Madras Act II of 1930.] publish such scheme.
