Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 29A in The U.P. Imposition Of Ceiling On Land Holdings Rules, 1961 29A. [* * *] [Omitted by Notification No. 11/II-3(2)-73-Revenue-1, dated 20.7.1974.]
