Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

NCT Delhi - Subsection

Section 57(1)(e) in The Delhi Development Authority Act, 1957

(e)the form in which any application for permission under subsection (l) of section 13 shall be made and the particulars to be furnished in such application;