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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(1)(b) in Kerala Recognition of Trade Unions Rules, 2011

(b)To require the production of any register or any document required to be maintained under any law for the time being in force by the employer or the Trade Union as the case may be;