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Himachal Pradesh High Court

G.M. Northern Railway vs . Daulat Ram & Anr. on 14 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

G.M. Northern Railway Vs. Daulat Ram & Anr.

RFA No. 414/2014

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14.03.2023 Present: Mr. Shashi Shirshoo, Central Government Standing Counsel, for the appellant.

Mr. Divya Raj Singh, Advocate, for respondent No. 1.

Mr. Raj Negi, Addl. AG with Mr. R.P. Singh, Dy. AG, for respondent No. 2.

Learned counsel for the appellant prays for an adjournment on the ground that his record is not complete.

As prayed, list after four weeks.

( Sushil Kukreja ) Judge 14th March, 2023 (raman) ::: Downloaded on - 14/03/2023 20:54:51 :::CIS